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Executive Engineer/Project ... vs Presiding Officer, Labour Court & ...
2018 Latest Caselaw 2359 ALL

Citation : 2018 Latest Caselaw 2359 ALL
Judgement Date : 6 September, 2018

Allahabad High Court
Executive Engineer/Project ... vs Presiding Officer, Labour Court & ... on 6 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 5691 of 2001
 

 
Petitioner :- Executive Engineer/Project Mgr.U.P.Project & Tubewell Corp.
 
Respondent :- Presiding Officer, Labour Court & Another
 
Counsel for Petitioner :- Rakesh Pande
 
Counsel for Respondent :- C.S.C,B.N. Dubey,Bhupendra Nath Singh,Surendra Nath Dubey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Cases of Sri Rakesh Pande, learned counsel for petitioner are reported to be adjourned till 7th September, 2018.

List on 14th September, 2018.

Order Date :- 6.9.2018

Mukesh

 

 

 
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