Prem Swaroop vs Up Ziladhikari, Purwa, District ...
2018 Latest Caselaw 2351 ALL

Citation : 2018 Latest Caselaw 2351 ALL
Judgement Date : 6 September, 2018

Allahabad High Court

Prem Swaroop vs Up Ziladhikari, Purwa, District ... on 6 September, 2018

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 3857 of 2001
 

 
Petitioner :- Prem Swaroop
 
Respondent :- Up Ziladhikari, Purwa, District Unnao
 
Counsel for Petitioner :- R.J. Trivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

(Civil Misc. Application No.80325 of 2018: Application for Recall of Order dated 12.7.2018)

Case is listed peremptorily today. Case called out in revised list. No one is present to press the application. The application is dismissed for want of prosecution. Sri Avdhesh Kumar is present for O.P. No.6.

Order Date :- 6.9.2018

Rajneesh DR-PS)

(Vivek Chaudhary, J.)

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