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Smt. Premwati & Others vs M/S Travels Viuro & Others
2018 Latest Caselaw 3377 ALL

Citation : 2018 Latest Caselaw 3377 ALL
Judgement Date : 26 October, 2018

Allahabad High Court
Smt. Premwati & Others vs M/S Travels Viuro & Others on 26 October, 2018
Bench: Abhinava Upadhya, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1662 of 2009
 

 
Appellant :- Smt. Premwati & Others
 
Respondent :- M/S Travels Viuro & Others
 
Counsel for Appellant :- Dinesh Tiwari
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Re:  Civil Misc. Restoration Application No. 63261 of 2017

This is a restoration application filed with delay condonation application.

Issue notice on the delay condonation application.  Steps be taken within ten days for service upon respondents.

List after service of notice upon respondents.

Order Date :- 26.10.2018

Masarrat

                                       (Bachchoo Lal,J.)     (Abhinava Upadhya,J.

 

 

 
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