Ved Prakash Mishra vs State Of U.P. And 3 Others
2018 Latest Caselaw 3369 ALL

Citation : 2018 Latest Caselaw 3369 ALL
Judgement Date : 26 October, 2018

Allahabad High Court

Ved Prakash Mishra vs State Of U.P. And 3 Others on 26 October, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 20784 of 2014
 

 
Applicant :- Ved Prakash Mishra
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- Sanjay Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Manish Tiwari,Pankaj Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

For order, see order of date passed in Criminal Misc. Writ Petition No. 11183 of 2010.

Order Date :- 26.10.2018

S.Chaurasia

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