Reet Ram vs State Of U.P.
2018 Latest Caselaw 3296 ALL

Citation : 2018 Latest Caselaw 3296 ALL
Judgement Date : 24 October, 2018

Allahabad High Court

Reet Ram vs State Of U.P. on 24 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 604 of 1986
 

 
Appellant :- Reet Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.P. Misra,Virendra Kumar Singh
 
Counsel for Respondent :- D.G.A.
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present for the appellant, even when the case is called in revised list.

List in the month of January, 2019.

It is made clear that no further adjournment will be granted on that date.

Order Date :- 24.10.2018

Mukesh

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