Shashi Yadav vs U.O.I. Thru. Secy. Ministry Of ...
2018 Latest Caselaw 3129 ALL

Citation : 2018 Latest Caselaw 3129 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Shashi Yadav vs U.O.I. Thru. Secy. Ministry Of ... on 8 October, 2018

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 26839 of 2018
 

 
Petitioner :- Shashi Yadav
 
Respondent :- U.O.I. Thru. Secy. Ministry Of Health & Family Welfare & Ors
 
Counsel for Petitioner :- Prafulla Kumar Yadav
 
Counsel for Respondent :- A.S.G.,Gyanendra Kumar Srivastav,Pradeep Kumar Shukla,Ram Raj
 

 
Hon'ble Vivek Chaudhary,J.

Writ Petition is allowed.

For order, see order of the date passed in Writ Petition No.26505 (M/S) of 2018; Rohan Yadav & Ors. Vs. U.O.I. and Others.

Order Date :- 8.10.2018

Arti/-

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App