Deepak Saraswat vs State Of U.P. And 3 Others
2018 Latest Caselaw 3111 ALL

Citation : 2018 Latest Caselaw 3111 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Deepak Saraswat vs State Of U.P. And 3 Others on 8 October, 2018

Bench: Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 21661 of 2018
 

 
Petitioner :- Deepak Saraswat
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anand Kumar Pandey,Kamini Pandey (Dubey)
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Saumitra Dayal Singh,J.

1. Learned counsel for the petitioner is permitted to correct the name of the district in the array of the parties.

2. Office is directed to make necessary correction in the computerized details.

3. Put up as fresh on 11.10.2018 along with Writ-A No.18235 of 2018.

Order Date :- 8.10.2018

Gaurav Pal

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