Kailash Yadav vs State Of U.P.
2018 Latest Caselaw 3076 ALL

Citation : 2018 Latest Caselaw 3076 ALL
Judgement Date : 5 October, 2018

Allahabad High Court

Kailash Yadav vs State Of U.P. on 5 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 7084 of 2010
 

 
Appellant :- Kailash Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- L.P.Singh,Ajatshatru Pandey,Anil Srivastava,G.S. Chauhan,Lal Chandra Mishra,Usha Srivastava
 
Counsel for Respondent :- Govt.Advocate,A.K.Ojha,H.C.Mishra,Rajeev Lochan Shukla,Sunil Kumar Dwivedi
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri R.K. Singh, learned counsel for appellant, has requested that the matter be listed in the next cause list.

List in the next cause list.

Order Date :- 5.10.2018

Mukesh

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