Ravindra & Another vs State Of U.P.
2018 Latest Caselaw 3067 ALL

Citation : 2018 Latest Caselaw 3067 ALL
Judgement Date : 5 October, 2018

Allahabad High Court

Ravindra & Another vs State Of U.P. on 5 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 1604 of 2013
 

 
Appellant :- Ravindra & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Apul Misra,Ajatshatru Pandey,Dileep Kumar,Janardan Prasad Tripathi,M.P.S.Chauhan,Madan Kumar Tiwari,P.N. Misra,Rajrshi Gupta
 
Counsel for Respondent :- Govt. Advocate,Syed Irfan Ali
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri M.P.S.Chauhan, learned counsel for the appellants has sought adjournment on the ground of illness. No other Advocate has remained present.

List this matter on 2nd November, 2018.

Order Date :- 5.10.2018

Mukesh

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