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Buddan vs State Of U.P.
2018 Latest Caselaw 3063 ALL

Citation : 2018 Latest Caselaw 3063 ALL
Judgement Date : 5 October, 2018

Allahabad High Court
Buddan vs State Of U.P. on 5 October, 2018
Bench: Pritinker Diwaker, Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 2114 of 2014
 

 
Appellant :- Buddan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Santosh Kumar Nigam
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

None is present.

List this matter on 12th November, 2018.

Order Date :- 5.10.2018

Mukesh

 

 

 
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