Sobha Ram Saini & 2 Others vs State Of U.P. & 2 Others
2018 Latest Caselaw 4078 ALL

Citation : 2018 Latest Caselaw 4078 ALL
Judgement Date : 30 November, 2018

Allahabad High Court

Sobha Ram Saini & 2 Others vs State Of U.P. & 2 Others on 30 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 305 of 2013
 

 
Revisionist :- Sobha Ram Saini & 2 Others
 
Opposite Party :- State Of U.P. & 2 Others
 
Counsel for Revisionist :- Smt. Archana Singh
 
Counsel for Opposite Party :- Govt. Advocate,Mohd. Yusuf,Vijay Bahadur Shivhare
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list in the next cause list.

Order Date :- 30.11.2018

Mukesh

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