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Smt. Indrawati & 5 Others vs State Of U.P. & Another
2018 Latest Caselaw 4066 ALL

Citation : 2018 Latest Caselaw 4066 ALL
Judgement Date : 30 November, 2018

Allahabad High Court
Smt. Indrawati & 5 Others vs State Of U.P. & Another on 30 November, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- CRIMINAL REVISION No. - 1273 of 2013
 

 
Revisionist :- Smt. Indrawati & 5 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Arun Kumar Shukla,Mohd. Umar Khan,S.K. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Mohd. Umar Khan,Mohd.Umar,Rama Shankar Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

All the revisionists shall remain present before this Court on 11.12.2018 at 2.00 p.m. for further mediation. The wife of respondent no. 2 shall also remain present on the same date.

List on 11.12.2018 at 2.00 p.m..

Order Date :- 30.11.2018

Mukesh

 

 

 
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