Ram Ji Singh And Another vs The State Of U.P.
2018 Latest Caselaw 4054 ALL

Citation : 2018 Latest Caselaw 4054 ALL
Judgement Date : 30 November, 2018

Allahabad High Court

Ram Ji Singh And Another vs The State Of U.P. on 30 November, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 4010 of 2009
 

 
Appellant :- Ram Ji Singh And Another
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Rajesh Kumar Singh,K.D.Tiwari,P.C. Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

Case called out. None appears on behalf of the appellants even in the revised list.

Issue bailable warrant against the appellants.

List on 21.1.2019.

Order Date :- 30.11.2018

Masarrat

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