Amit @ Sonu vs State Of U.P.
2018 Latest Caselaw 4046 ALL

Citation : 2018 Latest Caselaw 4046 ALL
Judgement Date : 30 November, 2018

Allahabad High Court

Amit @ Sonu vs State Of U.P. on 30 November, 2018

Bench: Aniruddha Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39614 of 2018
 

 
Applicant :- Amit @ Sonu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Brij Raj Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Aniruddha Singh,J.

Counter affidavit filed today is taken on record.

List in week commencing 21.01.2019. In the meantime, rejoinder affidavit may be filed.

Order Date :- 30.11.2018

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