Rajendra & Another vs State Of U.P.
2018 Latest Caselaw 3969 ALL

Citation : 2018 Latest Caselaw 3969 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Rajendra & Another vs State Of U.P. on 26 November, 2018

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 2429 of 1983
 

 
Appellant :- Rajendra & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.P.S.Raghav
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

Case called out in the revised list.

Sri Gaurav Kakkar, Advocate has filed Vakalatnama on behalf of the appellants which is taken on record.

As prayed, list in the additional cause list day after tomorrow i.e. 28.11.2018 showing the name of Sri Gaurav Kakkar as counsel for the appellants.

Order Date :- 26.11.2018

A.K.Verma

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