Mister vs State Of U.P.
2018 Latest Caselaw 3962 ALL

Citation : 2018 Latest Caselaw 3962 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Mister vs State Of U.P. on 26 November, 2018

Bench: Rajeev Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. IInd BAIL APPLICATION No. - 44661 of 2018
 

 
Applicant :- Mister
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Hemendra Pratap Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajeev Misra,J.

This is second bail application filed by the applicant. The first bail application of the applicant has been rejected by his Lordship Hon'ble Mr. Justice Rajul Bhargava.

List this second bail application in the next cause list before appropriate Bench.

Order Date :- 26.11.2018

Ravi Kant

Download the LatestLaws.com Mobile App