Sanjay Kumar Singh vs State Of U.P.
2018 Latest Caselaw 3958 ALL

Citation : 2018 Latest Caselaw 3958 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Sanjay Kumar Singh vs State Of U.P. on 26 November, 2018

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 4160 of 2018
 

 
Appellant :- Sanjay Kumar Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mani Shankar Sharma,Imran Ullah
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

Case is passed over on the request of Sri Lalit Kumar Shukla, holding brief of Sri Imran Ullah, learned counsel for the appellant.

Order Date :- 26.11.2018

A.K.Verma

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