Madan Yadav And Another vs State Of U.P.
2018 Latest Caselaw 3956 ALL

Citation : 2018 Latest Caselaw 3956 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Madan Yadav And Another vs State Of U.P. on 26 November, 2018

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 5797 of 2018
 

 
Appellant :- Madan Yadav And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Chandra Prakash Tiwari
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

Case called out in the revised list.

Sri Chandra Praksh Tiwari, learned counsel for the appellants and Sri G.P. Singh, learned A.G.A. for the State are present.

Summon the L.C.R. forthwith.

List on 21.12.2018 along with report regarding summoning of the L.C.R.

Office is directed to communicate this order to the Judgeship concerned telephonically apart from normal mode of communication.

Order Date :- 26.11.2018

A.K.Verma

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