Kishan Lal vs State Of U.P.
2018 Latest Caselaw 3949 ALL

Citation : 2018 Latest Caselaw 3949 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Kishan Lal vs State Of U.P. on 26 November, 2018

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1067 of 1988
 

 
Appellant :- Kishan Lal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.P.S.Raghava
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

Case called out in the revised list.

Issue notice to appellant to engage another counsel as Sri S.P.S. Raghava, learned counsel for the appellant is reported to be no more.

List in the week commencing 21.01.2019.

Order Date :- 26.11.2018

A.K.Verma

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