Parveen Alias Gapocha vs State Of U.P.
2018 Latest Caselaw 3947 ALL

Citation : 2018 Latest Caselaw 3947 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Parveen Alias Gapocha vs State Of U.P. on 26 November, 2018

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 6834 of 2010
 

 
Appellant :- Parveen Alias Gapocha
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Nisar Uddin,Arvind Ku. Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Krishna Pratap Singh,J.

Case called out in the revised list.

Case is passed over on the request of Sri Saral Singh, learned counsel appearing on behalf of appellant.

Order Date :- 26.11.2018

A.K.Verma

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