Drig Chandra vs State Of U.P.
2018 Latest Caselaw 3931 ALL

Citation : 2018 Latest Caselaw 3931 ALL
Judgement Date : 24 November, 2018

Allahabad High Court

Drig Chandra vs State Of U.P. on 24 November, 2018

Bench: Bachchoo Lal, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 6647 of 2006
 

 
Appellant :- Drig Chandra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dinesh Kumar Gupta,Ram Kishor Gupta
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Harsh Kumar,J.

Case called out. None appears on behalf of the appellant even in the revised list.

In the interest of justice the case the case is passed over for the day.

List after ten days.

Order Date :- 24.11.2018

Masarrat

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