Lala @ Lal Singh And Another vs State
2018 Latest Caselaw 3890 ALL

Citation : 2018 Latest Caselaw 3890 ALL
Judgement Date : 22 November, 2018

Allahabad High Court

Lala @ Lal Singh And Another vs State on 22 November, 2018

Bench: Ram Surat (Maurya), Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 808 of 1988
 

 
Appellant :- Lala @ Lal Singh And Another
 
Respondent :- State
 
Counsel for Appellant :- R.B. Sahai,M. Islam
 
Counsel for Respondent :- D.G.A.,N.K. Rastogi
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Bachchoo Lal,J.

Sri Umesh Kumar, learned counsel states that he has filed application on 20.11.2018 for recalling the order dated 13.8.2018 which is not on record.

Put up on 27.11.2018 along with recall application as unlisted before appropriate bench.

Order Date :- 22.11.2018

Masarrat

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