Hari Shanker Yadav vs Rani Shanker & Others
2018 Latest Caselaw 3853 ALL

Citation : 2018 Latest Caselaw 3853 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Hari Shanker Yadav vs Rani Shanker & Others on 20 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SECOND APPEAL No. - 264 of 1994
 
Appellant :- Hari Shanker Yadav
 
Respondent :- Rani Shanker & Others
 
Counsel for Appellant :- Avadhesh Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the appellant, list this appeal on 29.11.2018.

Order Date :- 20.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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