Ramesh Chandra And Others. vs Krishna Kumar And Others.
2018 Latest Caselaw 3850 ALL

Citation : 2018 Latest Caselaw 3850 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Ramesh Chandra And Others. vs Krishna Kumar And Others. on 20 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SECOND APPEAL No. - 38 of 1991
 
Appellant :- Ramesh Chandra And Others.
 
Respondent :- Krishna Kumar And Others.
 
Counsel for Appellant :- S.P.Shukla,R.P.Shukla,Rajesh Shukla
 
Counsel for Respondent :- N.N.Jaiswal,Ambika Prasad Mishra,D.C.Mukherjee,Umajeet Gupta
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the appellants, list this appeal in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 20.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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