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Mahant Sri Santgopal Das vs Union Of India Ministry Of Railway ...
2018 Latest Caselaw 3796 ALL

Citation : 2018 Latest Caselaw 3796 ALL
Judgement Date : 17 November, 2018

Allahabad High Court
Mahant Sri Santgopal Das vs Union Of India Ministry Of Railway ... on 17 November, 2018
Bench: Govind Mathur, Chief Justice, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Chief Justice's Court
 
Case :- LAND ACQUISITION No. - 55 of 2015
 
Petitioner :- Mahant Sri Santgopal Das
 
Respondent :- Union Of India Ministry Of Railway Throu Its Secy.And Ors.
 
Counsel for Petitioner :- Virendra Mishra,D.S. Pandey,R.K.Trivedi,Shardha Mishra
 
Counsel for Respondent :- Jyotesna Pal,Pratul Kumar Srivastava
 

 
Hon'ble Govind Mathur,Chief Justice
 
Hon'ble Rajesh Singh Chauhan,J.

Let this petition for writ be listed in the next cause list, as prayed for.

Order Date :- 17.11.2018

Suresh/

           [Rajesh Singh Chauhan,J.]     [Govind Mathur, C J]

 

 

 
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