Shabu vs State Of U.P.
2018 Latest Caselaw 3784 ALL

Citation : 2018 Latest Caselaw 3784 ALL
Judgement Date : 16 November, 2018

Allahabad High Court

Shabu vs State Of U.P. on 16 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2042 of 2005
 

 
Appellant :- Shabu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sudhir Kumar,Agni Pal Singh,D.S. Pandey,Noor Mohammad
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

Put up tomorrow i.e. 17.11.2018.

Order Date :- 16.11.2018

A.K.Verma

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