New India Assurance Co. Ltd., ... vs Smt. Urmila Singh And Others
2018 Latest Caselaw 3745 ALL

Citation : 2018 Latest Caselaw 3745 ALL
Judgement Date : 15 November, 2018

Allahabad High Court

New India Assurance Co. Ltd., ... vs Smt. Urmila Singh And Others on 15 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1107 of 1995
 

 
Appellant :- New India Assurance Co. Ltd., Jhansi
 
Respondent :- Smt. Urmila Singh And Others
 
Counsel for Appellant :- V.C.Dixit,Vipin Chandra Dixit
 
Counsel for Respondent :- P.K.Bisaria,Amit Krishan,P.S.Dwivedi,Prakash Gupta,Ravi Kant,Shesh Kumar,V.K. Agarwal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record and proceeding of the Tribunal so as to reach this Court on or before 16.12.2018.

List on 17.12.2018 along with F.A.F.O. No.1659 of 2016.

It shall not be treated as tied up or part heard to this Bench.

Order Date :- 15.11.2018

Mukesh

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