Rajendra & Another vs State Of U.P.
2018 Latest Caselaw 3717 ALL

Citation : 2018 Latest Caselaw 3717 ALL
Judgement Date : 15 November, 2018

Allahabad High Court

Rajendra & Another vs State Of U.P. on 15 November, 2018

Bench: Ram Surat (Maurya), Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 5558 of 2010
 

 
Appellant :- Rajendra & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lav Srivastava,M.J.Akhtar,Mahipal Singh,Pankaj Misra,V.P. Srivastava,Vivek K. Singh,Yogesh Srivastava
 
Counsel for Respondent :- Govt. Advocate,Amit Daga
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Bachchoo Lal,J.

Heard Sri V.M. Zaidi, learned Senior Counsel assisted by Sri Vivek Kumar Singh, learned counsel for the appellants.

Put up tomorrow for further hearing.

Order Date :- 15.11.2018

Masarrat

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