Ravindra Kumar Srivastava And 6 ... vs State Of U.P. And Anr
2018 Latest Caselaw 3708 ALL

Citation : 2018 Latest Caselaw 3708 ALL
Judgement Date : 15 November, 2018

Allahabad High Court

Ravindra Kumar Srivastava And 6 ... vs State Of U.P. And Anr on 15 November, 2018

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 40787 of 2018
 

 
Applicant :- Ravindra Kumar Srivastava And 6 Ors
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Applicant :- Ram Pratap Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Karuna Nand Bajpayee,J.

Counsel for applicants seeks adjournment.

As has been specifically requested by the counsel, list after two weeks.

Order Date :- 15.11.2018

M. Kumar

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