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Smt. Rita Pandey And Ors. vs State
2018 Latest Caselaw 3669 ALL

Citation : 2018 Latest Caselaw 3669 ALL
Judgement Date : 14 November, 2018

Allahabad High Court
Smt. Rita Pandey And Ors. vs State on 14 November, 2018
Bench: Ram Surat (Maurya), Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 1397 of 1990
 

 
Appellant :- Smt. Rita Pandey And Ors.
 
Respondent :- State
 
Counsel for Appellant :- Virendra Singh,Shashi Kant Rai,U.K.Singh
 
Counsel for Respondent :- D.G.A.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Bachchoo Lal,J.

As prayed list in the next cause list.

Order Date :- 14.11.2018

Masarrat

 

 

 
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