M/S. B.I.C. vs Industrial Tribunal And Others
2018 Latest Caselaw 3655 ALL

Citation : 2018 Latest Caselaw 3655 ALL
Judgement Date : 13 November, 2018

Allahabad High Court

M/S. B.I.C. vs Industrial Tribunal And Others on 13 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 38680 of 2003
 

 
Petitioner :- M/S. B.I.C.
 
Respondent :- Industrial Tribunal And Others
 
Counsel for Petitioner :- Uday Pratap Singh,Chandra Bhan Gupta,Kritika Singh,V.B. Singh
 
Counsel for Respondent :- C.S.C.,M.K. Mishra,S.N.Dubey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ajay Tripathi, Officer of M/s British India Corporation, Sutherland House, Civil Lines, Kanpur and Sri Vakil Ahmad son of Mohd. Siddiq ( respondent no. 3) will remain present before Mediation Center of this High Court on 27.11.2018.

List this matter before Court on 11.12.2018.

Order Date :- 13.11.2018

Mukesh

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