Om Prakash Alias Oma & Others vs State Of U.P.
2018 Latest Caselaw 3652 ALL

Citation : 2018 Latest Caselaw 3652 ALL
Judgement Date : 13 November, 2018

Allahabad High Court

Om Prakash Alias Oma & Others vs State Of U.P. on 13 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 734 of 2001
 

 
Appellant :- Om Prakash Alias Oma & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ravindra Singh,K.K. Dwivedi,R.P. Dwivedi,Rajesh Kumar Srivastava,S.K. Lal,S.P. Srivastava
 
Counsel for Respondent :- Govt. Advocate,A.P.S. Raghav
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

Case is passed over on the illness slip of Sri A.P.S. Raghav, learned counsel for respondent.

List peremptorily in the next cause list.

Order Date :- 13.11.2018

A.K.Verma

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