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Ashok Pal Singh vs State Of U.P.
2018 Latest Caselaw 3648 ALL

Citation : 2018 Latest Caselaw 3648 ALL
Judgement Date : 13 November, 2018

Allahabad High Court
Ashok Pal Singh vs State Of U.P. on 13 November, 2018
Bench: Pankaj Naqvi, Krishna Pratap Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 776 of 2001
 

 
Appellant :- Ashok Pal Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dr. Arun Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

Case is passed over on the illness slip of Dr. Arun Srivastava, learned counsel for the appellant.

List peremptorily in the next cause list.

Order Date :- 13.11.2018

A.K.Verma

 

 

 
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