Dilip Kumar Yadav And Another vs State Of U.P.
2018 Latest Caselaw 3631 ALL

Citation : 2018 Latest Caselaw 3631 ALL
Judgement Date : 13 November, 2018

Allahabad High Court

Dilip Kumar Yadav And Another vs State Of U.P. on 13 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1762 of 2005
 

 
Appellant :- Dilip Kumar Yadav And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.C. Srivastava,Abishek Kumar,Ashwini Kumar Awasthi,Manish Tiwary,Pulak Ganguly,S.P. Pandey,S.S.Upadhaya,V.S.Srivastava
 
Counsel for Respondent :- Govt. Advocate,S. Sahai
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

Office is directed to comply the previous order dated 02.01.2017.

List again in the week commencing 03.12.2018 as above.

Order Date :- 13.11.2018

A.K.Verma

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