Angrej Bahadur Singh vs State Of U.P.
2018 Latest Caselaw 3627 ALL

Citation : 2018 Latest Caselaw 3627 ALL
Judgement Date : 13 November, 2018

Allahabad High Court

Angrej Bahadur Singh vs State Of U.P. on 13 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 398 of 2005
 
Revisionist :- Angrej Bahadur Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Pankaj Verma,A.P. Singh,B P Singh Bisen,Nirankar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the revisionist, list this case in the week commencing 26.11.2018.

Order Date :- 13.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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