Suleman And 10 Others vs State Of U.P. And 3 Others
2018 Latest Caselaw 3615 ALL

Citation : 2018 Latest Caselaw 3615 ALL
Judgement Date : 13 November, 2018

Allahabad High Court

Suleman And 10 Others vs State Of U.P. And 3 Others on 13 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 31684 of 2018
 

 
Petitioner :- Suleman And 10 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anand Pati Tiwari
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

As prayed, put up day after tomorrow i.e. 15.11.2018 as fresh.

Till then no coercive action shall be taken against the petitioners.

Order Date :- 13.11.2018

A.K.Verma

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