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Krishna Pal Singh & Another vs State Of U.P. & Others
2018 Latest Caselaw 3601 ALL

Citation : 2018 Latest Caselaw 3601 ALL
Judgement Date : 12 November, 2018

Allahabad High Court
Krishna Pal Singh & Another vs State Of U.P. & Others on 12 November, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 24601 of 1995
 

 
Petitioner :- Krishna Pal Singh & Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- R.K.Jain
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

This petition is of the year 1995. Sri R.K. Jain-Advocate is not present. Sri Ram Sufal Shukla, learned counsel for the applicant has sent illness slip.

List on 19.11.2018. On which date no adjournment shall be granted by this Court. 

Order Date :- 12.11.2018

Mukesh

 

 

 
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