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Akhtar Azam Khan vs State Of U.P. & Others
2018 Latest Caselaw 3599 ALL

Citation : 2018 Latest Caselaw 3599 ALL
Judgement Date : 12 November, 2018

Allahabad High Court
Akhtar Azam Khan vs State Of U.P. & Others on 12 November, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 8254 of 1999
 

 
Petitioner :- Akhtar Azam Khan
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- L.R. Khan,Araf Khan,Kripa Shankar Singh,Shivnath Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri L.R. Khan, learned counsel for the petitioner refused to argue this matter and states that he is subsequently engaged.

As a last chance, list on 19.11.2018 along with connected matters instead of dismissing for non-argument.

Order Date :- 12.11.2018

Mukesh

 

 

 
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