Raj Kumar vs State Of U.P.And Others
2018 Latest Caselaw 3591 ALL

Citation : 2018 Latest Caselaw 3591 ALL
Judgement Date : 12 November, 2018

Allahabad High Court

Raj Kumar vs State Of U.P.And Others on 12 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 43748 of 1999
 

 
Petitioner :- Raj Kumar
 
Respondent :- State Of U.P.And Others
 
Counsel for Petitioner :- A.P.Tewari,S.S.Triapthi
 
Counsel for Respondent :- C.S.C.,B.M. Singh,Radhey Shyam
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to State's Counsel, list in the next cause list.

Name of Sri S.S. Tripathi-Advocate be not shown for the petitioner.

Order Date :- 12.11.2018

Mukesh

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