Raitun And Another vs M.A.C.T./ District Judge And 3 ...
2018 Latest Caselaw 3586 ALL

Citation : 2018 Latest Caselaw 3586 ALL
Judgement Date : 12 November, 2018

Allahabad High Court

Raitun And Another vs M.A.C.T./ District Judge And 3 ... on 12 November, 2018

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 188 of 2018
 

 
Applicant :- Raitun And Another
 
Opposite Party :- M.A.C.T./ District Judge And 3 Others
 
Counsel for Applicant :- Anil Kumar Shukla,Rakesh Narain Shukla
 

 
Hon'ble Anjani Kumar Mishra,J.

Dismissed.

For orders, see order of date passed in Transfer Application (Civil) No. 214 of 2017.

Order Date :- 12.11.2018

Mayank

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