Poonam Rani And Another vs State Of U.P. And 4 Others
2018 Latest Caselaw 3581 ALL

Citation : 2018 Latest Caselaw 3581 ALL
Judgement Date : 12 November, 2018

Allahabad High Court

Poonam Rani And Another vs State Of U.P. And 4 Others on 12 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 35881 of 2018
 

 
Petitioner :- Poonam Rani And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ashish Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ashish Dwivedi, learned counsel for the petitioner has sought adjournment on the ground of illness.

List in the next cause list.

Order Date :- 12.11.2018

Mukesh

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