Smt. Rajrani vs Union Of India Thru Secy. Ministry ...
2018 Latest Caselaw 906 ALL

Citation : 2018 Latest Caselaw 906 ALL
Judgement Date : 24 May, 2018

Allahabad High Court

Smt. Rajrani vs Union Of India Thru Secy. Ministry ... on 24 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 2137 of 2012
 
Petitioner :- Smt. Rajrani
 
Respondent :- Union Of India Thru Secy. Ministry Of Food & Supply & Others
 
Counsel for Petitioner :- Jai Narayan Singh,Desh Deepak Singh,Saurabh Kumar Sahi
 
Counsel for Respondent :- A.S.G.,Alok Mathur,Desh Deepak Bajpai,Raj Vikram Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner list/ put up this case on Wednesday i.e. 30.05.2018.

Order Date :- 24.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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