Citation : 2018 Latest Caselaw 903 ALL
Judgement Date : 24 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 19936 of 2017 Petitioner :- B.K. Dixit Respondent :- General Manager Uco Bank 10 B.T.M. Sarani Bravern Road & Ors Counsel for Petitioner :- Pradeep Singh Somvanshi,Arun Singh Counsel for Respondent :- Avdhesh Shukla Hon'ble Rajesh Singh Chauhan,J.
On the request of learned counsel for the petitioner, list this case in the second week of July, 2018.
Order Date :- 24.5.2018
Suresh/
[Rajesh Singh Chauhan,J.]
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!