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Kriti Bahadur vs State Of U.P.
2018 Latest Caselaw 691 ALL

Citation : 2018 Latest Caselaw 691 ALL
Judgement Date : 19 May, 2018

Allahabad High Court
Kriti Bahadur vs State Of U.P. on 19 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- CRIMINAL APPEAL No. - 2364 of 2010
 
Appellant :- Kriti Bahadur
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- In Person,Pankaj Kumar Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the appellant to press this appeal. However, learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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