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Lalit Kumar @ Lalloo Prasad vs State Of U.P.
2018 Latest Caselaw 686 ALL

Citation : 2018 Latest Caselaw 686 ALL
Judgement Date : 19 May, 2018

Allahabad High Court
Lalit Kumar @ Lalloo Prasad vs State Of U.P. on 19 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- CRIMINAL REVISION No. - 423 of 2005
 
Revisionist :- Lalit Kumar @ Lalloo Prasad
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Mustafa Khan
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the revisionist to press this revision. However, learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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