Alimullah Siddiqui And Ors. vs State Of U.P. Through Secy. Bhasha ...
2018 Latest Caselaw 643 ALL

Citation : 2018 Latest Caselaw 643 ALL
Judgement Date : 17 May, 2018

Allahabad High Court

Alimullah Siddiqui And Ors. vs State Of U.P. Through Secy. Bhasha ... on 17 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 2448 of 2011
 
Petitioner :- Alimullah Siddiqui And Ors.
 
Respondent :- State Of U.P. Through Secy. Bhasha Vibhag Lucknow And Ors.
 
Counsel for Petitioner :- Farooq Ahmad,Mohammad Danish,Mohd. Mansoor
 
Counsel for Respondent :- C.S.C.,A.A. Siddiqui,Vinod Kumar Pandey
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case on 24.05.2018 under the heading of Senior Citizen cases.

Order Date :- 17.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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