Sarvesh Kumar Shukla vs Chairman, U.P.State Road ...
2018 Latest Caselaw 555 ALL

Citation : 2018 Latest Caselaw 555 ALL
Judgement Date : 15 May, 2018

Allahabad High Court

Sarvesh Kumar Shukla vs Chairman, U.P.State Road ... on 15 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 3564 of 2005
 
Petitioner :- Sarvesh Kumar Shukla
 
Respondent :- Chairman, U.P.State Road Transport Corp.H.Q.Lko.& 2 Others
 
Counsel for Petitioner :- Janardan Prasad,Sudhir Pandey,Yogendra Kumar Mishra
 
Counsel for Respondent :- Km.Veena Sinha,Prabhakar Tewari
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the first week of July, 2018 under the heading of Senior Citizen cases.

Order Date :- 15.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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