Citation : 2018 Latest Caselaw 479 ALL
Judgement Date : 10 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 11198 of 2018 Petitioner :- Virendra Kumar Sinha Respondent :- State Of U.P. Thru. Prin. Secy. Local Bodies And Ors. Counsel for Petitioner :- A.P. Singh Counsel for Respondent :- C.S.C.,Namit Sharma Hon'ble Rajesh Singh Chauhan,J.
On the request of learned counsel for the petitioner, list this case on 18.05.2018 as fresh.
In the meantime, the State-respondents may file the counter affidavit in terms of earlier order of this Court.
Order Date :- 10.5.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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