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Saddan @ Dilshad And 5 Others vs State Of U.P. And Another
2018 Latest Caselaw 1778 ALL

Citation : 2018 Latest Caselaw 1778 ALL
Judgement Date : 30 July, 2018

Allahabad High Court
Saddan @ Dilshad And 5 Others vs State Of U.P. And Another on 30 July, 2018
Bench: Rajeev Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 25406 of 2018
 

 
Applicant :- Saddan @ Dilshad And 5 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Chandra Kumar Rai
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajeev Misra,J.

As prayed by the learned counsel for the applicants, put up this case on 6th August, 2018 as a fresh case.

(Rajeev Misra, J.)

Order Date :- 30.7.2018

Sushil/-

 

 

 
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