Pradeep Kumar vs State Of U.P.
2018 Latest Caselaw 1727 ALL

Citation : 2018 Latest Caselaw 1727 ALL
Judgement Date : 26 July, 2018

Allahabad High Court

Pradeep Kumar vs State Of U.P. on 26 July, 2018

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22796 of 2016
 

 
Applicant :- Pradeep Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Syed Wajid Ali,Raghuvansh Chandra,Ram Jee Saxena
 
Counsel for Opposite Party :- G.A.,Raj Karan Yadav
 

 
Hon'ble Vipin Sinha,J.

The case is passed over on the illness slip of Sri Rajkaran Yadav, counsel for the complainant.

List this matter in the next cause list.

Order Date :- 26.7.2018

Mohit Kushwaha

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